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Union of India - Section

Section 113 in The Armed Forces Tribunal (Practice) Rules, 2009

113. Copying fee. —

The copying fee payable for obtaining an ordinary copy shall be at the rate of two rupees per page and for urgent copy at the rate or five rupees per page, irrespective of the number of words or lines in each page. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.