Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 129 in The Haryana Motor Vehicles Rules, 1993

129. Side car wheel.

[Section 111]. - Every side car attached to a motor cycle shall be so attached at the left hand side of motor cycle that the wheel thereof is not wholly outside perpendicular planes as right angles on the longitudinal exis of the motor cycle passing through the extreme projecting points in front and in the rear of the motor cycle.