Rajasthan High Court - Jodhpur
Megha Ram & Ors vs Bhanwar Lal & Ors on 5 December, 2009
Author: Vineet Kothari
Bench: Vineet Kothari
SBCWP NO.7345/2009 - MEGHA RAM AND ORS. V/S BHANWAR LAL AND ORS. :JUDGMENT DTD.5.12.2009
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IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR.
S.B. CIVIL WRIT PETITION NO.7345/2009
Megha Ram and ors.
Versus
Bhanwar Lal and ors.
PRESENT
HON'BLE Dr.JUSTICE VINEET KOTHARI
Mr.Sunil Mehta, for the petitioners
Mr.I.R.Chaudhary, for the respondents.
DATE OF JUDGMENT : 5th December, 2009.
JUDGMENT
1. The learned counsel for the petitioner seeks liberty to withdraw this writ petition.
2. Accordingly, the writ petition is dismissed as withdrawn.
(Dr.VINEET KOTHARI)J. Item No.115 Ss/-