Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jodhpur

Megha Ram & Ors vs Bhanwar Lal & Ors on 5 December, 2009

Author: Vineet Kothari

Bench: Vineet Kothari

SBCWP NO.7345/2009 - MEGHA RAM AND ORS. V/S BHANWAR LAL AND ORS. :JUDGMENT DTD.5.12.2009



                                      1/1


 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT

                                    JODHPUR.

S.B. CIVIL WRIT PETITION NO.7345/2009
Megha Ram and ors.

                                       Versus

Bhanwar Lal and ors.



                                      PRESENT

              HON'BLE Dr.JUSTICE VINEET KOTHARI

Mr.Sunil Mehta, for the petitioners
Mr.I.R.Chaudhary, for the respondents.



DATE OF JUDGMENT                       : 5th December, 2009.


                                  JUDGMENT

1. The learned counsel for the petitioner seeks liberty to withdraw this writ petition.

2. Accordingly, the writ petition is dismissed as withdrawn.

(Dr.VINEET KOTHARI)J. Item No.115 Ss/-