Madhya Pradesh High Court
Ku. Pranjali Mishra vs The State Of Madhya Pradesh on 11 May, 2022
Author: Chief Justice
Bench: Ravi Malimath
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
ON THE 11th OF MAY, 2022
WRIT PETITION No. 13332 of 2018
Between:-
1. KU. PRANJALI MISHRA D/O SHRI RAJESH
KUMAR MISHRA, AGED ABOUT 25 YEARS,
OCCUPATION: GUEST FACULTY
(MATHEMATICS) GOVERNMENT P.G. COLLEGE,
JAN BHAGIDARI/SELF FINANCE, DIST. SATNA
R/O H.NO. 165 BEHIND ANIL CONVENT SCHOOL,
AHARITOLA, DISTT. SATNA (MADHYA
PRADESH)
2. ABHISHEK AGRAWAL S/O SHRI NARAYAN DAS
AGRAWAL, AGED ABOUT 32 YEARS,
OCCUPATION: GUEST FACULTY (COMMERCE)
GOVT. DEGREE COLLEGE JAN
BHAGIDARI/SELF FINANCE BHIKANGAON
DISTT. KHARGONE WARD NO.11 AHILYA BAI
MARG, BHILKANGAON, DISTRICT KHARGONE
(MADHYA PRADESH)
3. SACHIN NANGANPURE S/O SHRI BUDHAN
NANGANPURE, AGED ABOUT 26 YEARS,
OCCUPATION: GUEST FACULTY COMMERCE
GOVT. DEGREE COLLEGE JAN
BHAGIDARI/SELF FINANCE BHIKANGAON
DISTRICT KHARGONE R/O HOUSE NO. 423 WAD
NO. 14 VILLAGE AND POST AMGARH TEHSIL
AND DISTT.- KHANDWA (MADHYA PRADESH)
4. JITENDRA SOLANKI S/O SHRI MOHAN
SOLANKI, AGED ABOUT 26 YEARS,
OCCUPATION: GUEST FACULTY (PHYSICS)
GOVT. DEGREE COLLEGE JAN
BHAGIDARI/SELF FINANCE BHIKANGAON
DISTT. KHARGONE R/O HOUSE NO. 41, VILLAGE
Signature Not Verified
AND POST- RAJAUR TEHSIL AND DISTT.
SAN
BADWANI (MADHYA PRADESH)
Digitally signed by VARSHA
CHOURASIYA
Date: 2022.05.18 11:24:55 IST 5. KU. KAVITA JAISWAL D/O SHRI NARMADA
PRASAD JAISWAL, AGED ABOUT 28 YEARS,
2
OCCUPATION: GUEST FACULTY COMPUTER
SCIENCE GOVT. DEGREE COLLEGE
BHIKANGAON DISTT. KHARGONE R/O HOUSE
NO. 50, AURANGPURA JUVANIYA MARG,
KHARGONE (MADHYA PRADESH)
6. SHIVANGI DUBEY S/O SHRI RAVINDRA DUBEY,
AGED ABOUT 27 YEARS, OCCUPATION: GUEST
FACULTY COMPUTER SCIENCE GOVT. DEGREE
COLLEGE JAN BHAGIDARI/SELF FINANCE
BHIKANGAON DISTT. KHARGONE R/O HOUSE
NO. 20/2 WARD 404 SUBHASH MARG,
BHIKANGAON, DISTRICT KHARGONE
(MADHYA PRADESH)
7. LEENA RATHORE D/O SHRI LAXMI NARAYAN
RATHORE, AGED ABOUT 28 YEARS,
OCCUPATION: GUEST FACULTY
(MATHEMATICS) GOVT. DEGREE COLLEGE JAN
BHAGIDARI/SELF FINANCE BHIKANGAON
KHARGONE R/O NEAR HANUMAN MANDIR
POST OFFICE CHAURAHA DISTRICT
KHARGONE (MADHYA PRADESH)
8. SHEETAL YADAV D/O SHRI DHANNA LAL
YADAV, AGED ABOUT 32 YEARS, OCCUPATION:
GUEST FACULTY (BOTANY) GOVT. DEGREE
C O L L E G E JAN BHAGIDARI/SELF FINANCE
BHIKANGAON DISTT. KHARGONE R/O HOUSE
NO. 07, SANT KRIPA NAGAR KHANDWA ROAD
(MADHYA PRADESH)
9. SHASHANK GOLE S/O SHRI NARENDRA GOLE,
AGED ABOUT 35 YEARS, OCCUPATION: GUEST
FACULTY (COMPUTER SCIENCE) GOVT.
DEGREE COLLEGE JAN BHAGIDARI/SELF
FINANCE BHIKANGAON DISTT. KHARGONE R/O
HOUSE NO. 1/1 NEAR MARU MANDIR
PAHADSINGHURA, KHARGONE (MADHYA
PRADESH)
10. SMT. RUPALI CHOUHAN W/O SHRI UMESH
SINGH CHOUHAN, AGED ABOUT 30 YEARS,
OCCUPATION: GUEST FACULTY (CHEMISTRY)
GOVT. DEGREE COLLEGE JAN
BHAGIDARI/SELF FINANCE BHIKANGAON DIST
KHARGONE R/O WARD NO. 6 BAJRANG WARD
BHIKANGAON, DISTRICT KHARGONE
Signature Not Verified
SAN
(MADHYA PRADESH)
Digitally signed by VARSHA
CHOURASIYA
11. MAYA VERMA D/O SHRI MANGI LAL VERMA,
Date: 2022.05.18 11:24:55 IST
AGED ABOUT 35 YEARS, OCCUPATION: GUEST
3
FACULTY (SOCIAL WORK) GOVT. DEGREE
COLLEGE JAN BHAGIDARI/SELF FINANCE
BHIKANGAON DIST KHARGONE R/O HOUSE
NO. 3 SARDAR VALLABH BHAI MARG WARD
NO. 1 BHIKANGAON DISTRICT KHARGONE
(MADHYA PRADESH)
12. SMRITI TIWARI D/O SHRI SHIV KUMAR
TIWARI, AGED ABOUT 31 YEARS, OCCUPATION:
GUEST FACULTY (ZOOLOGY) GOVT. DEGREE
COLLEGE JAN BHAGIDARI/ SELF FINANCE
BHIKANGAON KHARGONE R/O WARD NO. 33
RAM COLONY DISTT.- KHANDWA (MADHYA
PRADESH)
.....PETITIONERS
(BY SHRI DHIRENDRA KUMAR KHARE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. ITS
PRINCIPAL SECRETARY DEPARTMENT OF
HIGHER EDUCATION MANTRALAY, VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER HIGHER EDUCATION
D EPARTM EN T FOURTH FLOOR SATPUDA
BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL/ SACHIV JAN BHAGIDARI/SELF
FI N AN CE GOVT. P.G. COLLEGE, DISTRICT
SATNA (MADHYA PRADESH)
4. PRINCIPAL/SACHIV JAN BHAGIDARI /SELF
F I N A N C E GOVT. DEGREE COLLEGE
BHIKANGAON, DISTRICT KHARGONE
(MADHYA PRADESH)
5. UNIVERSITY GRANTS COMMISSION THROUGH
ITS DEPUTY SECRETARY BAHADUR SHAH
ZAFAR MARG, NEW DELHI
.....RESPONDENTS
(SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR
RESPONDENTS 1 TO 4 AND SMT. NIRMALA NAYAK FOR
RESPONDENT NO.5)
Signature Not Verified
SAN
This petition coming on for admission this day, Hon'ble Shri Justice
Digitally signed by VARSHA
CHOURASIYA
Ravi Malimath, Chief Justice passed the following:
Date: 2022.05.18 11:24:55 IST
4
ORDER
The subject matter that arises for consideration in this petition is similar to the one considered by this Court in the order dated 26.04.2022 passed in Writ Petition No.6159 of 2022 and connected matters. Hence, both counsels submit that the matter can be disposed off by following the aforesaid order.
In view of the aforesaid, the writ petition is disposed off in terms of the order dated 26.04.2022 passed by this Court in W.P. No.6159 of 2022 and connected matters.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
vc
Signature Not Verified
SAN
Digitally signed by VARSHA
CHOURASIYA
Date: 2022.05.18 11:24:55 IST