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NCT Delhi - Section

Section 48 in Delhi Wakf Board Regulations, 1963

48. Certificates.

- Every person appointed for the first time to a post under the Board, shall produce a certificate of age and health before the Secretary. The medical certificate shall be in the following form and it shall be extended to the first bill submitted for the pay of the person concerned :"I hereby certify that I have examined A.B., a candidate for employment as under the Delhi Wakf Board and cannot discover that he/she has any disease, (communicable or otherwise), constitutional weakness or bodily infirmity, except I do not consider that this as disqualification for the said employment. A.B.'s age according to his own statement is and by appearance is about :...............Years".Medical Officer.In the case of Class I employees the certificates shall be of the Civil Surgeon of a district.