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[Cites 0, Cited by 0] [Section 58(10)] [Section 58] [Entire Act]

State of Gujarat - Subsection

Section 58(10)(b) in Gujarat Minor Mineral Concession Rules, 2010

(b)He shall not carry on any quarry operation within a distance of fifty meters of any railway line, high way, roads, river bank or other places of public utility or property.