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State of Jammu-Kashmir - Section

Section 58 in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

58. Grant of Short term permit or disposal permit.

- Short term permits or disposal permits shall be granted on first come first service basis. Such permits shall be issued in Form STP2 :Provided that permits under this rules shall be granted only in cases where the Director is satisfied that such areas are required to be operated for short periods under special circumstances and with adequate environmental safeguards, precautions and applicable statutory clearances from the concerned agencies.