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Allahabad High Court

Netrapal Singh And Ors vs State Of U.P And Ors on 12 May, 2025





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2025:AHC-LKO:27761
 
Court No. - 30
 

 
Case :- APPLICATION U/S 482 No. - 1377 of 2018
 

 
Applicant :- Netrapal Singh And Ors
 
Opposite Party :- State Of U.P And Ors
 
Counsel for Applicant :- Nand Lal Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash Shukla,J.
 

List has been revised.

None appeared on behalf of the applicants even in revised call of the list, however, learned A.G.A. for the State is present.

In view of above, the instant application under Section 482 Cr.P.C. stands dismissed for want of prosecution.

Interim order, if any, stands vacated.

(Om Prakash Shukla,J.) Order Date :- 12.5.2025 Saurabh