Allahabad High Court
Netrapal Singh And Ors vs State Of U.P And Ors on 12 May, 2025
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2025:AHC-LKO:27761 Court No. - 30 Case :- APPLICATION U/S 482 No. - 1377 of 2018 Applicant :- Netrapal Singh And Ors Opposite Party :- State Of U.P And Ors Counsel for Applicant :- Nand Lal Sharma Counsel for Opposite Party :- G.A. Hon'ble Om Prakash Shukla,J.
List has been revised.
None appeared on behalf of the applicants even in revised call of the list, however, learned A.G.A. for the State is present.
In view of above, the instant application under Section 482 Cr.P.C. stands dismissed for want of prosecution.
Interim order, if any, stands vacated.
(Om Prakash Shukla,J.) Order Date :- 12.5.2025 Saurabh