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State of Karnataka - Section

Section 4 in The Karnataka Prevention Of Cow Slaughter And Cattle Preservation Act, 1964.

4. Prohibition of slaughter of cow or calf of she-buffalo.—

Notwithstanding any law, custom, or usage to the contrary, no person shall slaughter or cause to be slaughtered, or offer or cause to be offered for slaughter or otherwise intentionally kill or offer or cause to be offered for killing any cow or calf of she-buffalo.