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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(z) in The National Dairy Development Board Act, 1987

(z)levying fees or other charges for any assistance given or services rendered by the National Dairy Development Board;
(za)carrying on any other business or doing any other act or thing as may be necessary, incidental or conducive to further the objectives of the National Dairy Development Board under this Act.