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Bombay High Court

Saraswat Co-Op. Bank Ltd vs Mandhana Industries Limited And Anr on 25 February, 2021

Author: A. K. Menon

Bench: A. K. Menon

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                              INTERIM APPLICATION (LODGING) NO.9520 OF 2020
                                                                        IN
                                           EXECUTION APPLICATION (LODGING) NO.9515 OF 2020

                               Saraswat Co-op. Bank Ltd.                            .. Applicant-Claimant
                                             Vs.
                               Mandhana Industries Ltd.,
                               Through its Directors and Anr.                       .. Respondents-Defendants


                               None present.


                                                                          CORAM : A. K. MENON, J.

DATED : 25TH FEBRUARY 2021.

P.C. :

1. None present for the parties even on second call.
2. List the IA in the normal course per CIS.

(A. K. MENON, J.) 1/1 Sneha Digitally signed by Sneha A. Dixit 10-IAL-9520-2020.doc A. Dixit Date: 2021.02.26 Dixit 09:41:51 +0530