Bombay High Court
Saraswat Co-Op. Bank Ltd vs Mandhana Industries Limited And Anr on 25 February, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (LODGING) NO.9520 OF 2020
IN
EXECUTION APPLICATION (LODGING) NO.9515 OF 2020
Saraswat Co-op. Bank Ltd. .. Applicant-Claimant
Vs.
Mandhana Industries Ltd.,
Through its Directors and Anr. .. Respondents-Defendants
None present.
CORAM : A. K. MENON, J.
DATED : 25TH FEBRUARY 2021.
P.C. :
1. None present for the parties even on second call.
2. List the IA in the normal course per CIS.
(A. K. MENON, J.) 1/1 Sneha Digitally signed by Sneha A. Dixit 10-IAL-9520-2020.doc A. Dixit Date: 2021.02.26 Dixit 09:41:51 +0530