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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(c) in Brij University, Bharatpur Act, 2012

(c)any fund, grant, contribution, donation, aid or benefaction received, accrued or promised, from the University of Rajasthan or any other University to this University on such terms and conditions as may be specified in the orders.