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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967

(2)In other cases, the basic pay of an employee in the new scale will be fixed at the stage equal to or if there is no such stage, at the stage next above the "emoluments for fixing pay".