Madhya Pradesh High Court
Baliram vs The State Of Madhya Pradesh on 20 December, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1379 of 2022 (BALIRAM AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 20-12-2022 Shri Gautam Gupta, Advocate for the applicants.
Shri Viraj Godha, Panel Lawyer for the non-applicant No.1. Shri Amit Bhatia, Advocate for the non-applicant No.2.
Counsel for the non-applicant No.2 submits that he has not received copy of the petition alongwith other documents.
Counsel for the applicants is directed to supply copy of the petition alongwith relevant documents to him.
List the matter in the week commencing 06.02.2023.
(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 12/20/2022 6:43:10 PM