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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(1)(f) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(f)conduct or cause to be conducted correspondence and be responsible for the keeping of accounts, for the punctual rendering of the accounts, reports and returns and for the custody of all amounts (other than those deposited in the treasury or with a bank approved by the Director).