Punjab-Haryana High Court
The State Of Punjab And Another vs Gurmeet Singh on 4 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No. 1915 of 1991 (O&M)
Decided on Nov 04,2008.
The State of Punjab and another
--- Appellants
vs.
Gurmeet Singh
---Respondent
Present: Mr.N.S.Pawar, Addl.Advocate General, Punjab, for the appellants.
None for the respondent.
Rakesh Kumar Jain,J:
For orders, see RFA No.1909 of 1991 of even date.
Nov 04,2008 (Rakesh Kumar Jain) RR Judge