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Bombay High Court

The Indian Navy, Western Naval Command vs State Of Maharashtra And Ors And Nikhil ... on 4 September, 2024

Author: M.S. Sonak

Bench: M.S. Sonak

                                                                     Board Sr.No.:-52

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 2368 OF 2010

  The Indian Navy, Western Naval Command ....PETITIONER
              V/S
  State Of Maharashtra And 4 Ors.        ....RESPONDENT

WITH NOTICE OF MOTION (WRIT PETITION) NO. 103 OF 2011 In WRIT PETITION 2368 OF 2010 The Indian Navy, Western Naval Command ....PETITIONER V/S State Of Maharashtra And Ors And Nikhil ....RESPONDENT Gahrotra WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 76 OF 2011 In WRIT PETITION 2368 OF 2010 The Indian Navy, Western Naval Command ....PETITIONER V/S State Of Maharashtra And 4 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 158 OF 2014 In WRIT PETITION 2368 OF 2010 Page 1/2 ::: Uploaded on - 05/09/2024 ::: Downloaded on - 05/09/2024 20:55:00 ::: The Indian Navy, Western Naval Command ....PETITIONER V/S State Of Maharas And 21 Ors And Aruna G. ....RESPONDENT Devendra (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 550 OF 2017 In WRIT PETITION 2368 OF 2010 The Indian Navy, Western Naval Command ....PETITIONER V/S State Of Maharashtra And 4 Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE M.S. SONAK & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 4th September, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 05/09/2024 ::: Downloaded on - 05/09/2024 20:55:00 :::