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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Uttarakhand - Subsection

Section 174(1)(v) in Uttarakhand Goods and Services Tax Act, 2017

(v)The Uttar Pradesh Advertisements Tax Act, 1981, (U P Act no. 16 of 1981) (as applicable to the State of Uttarakhand) (hereafter referred to as the repealed Acts) are hereby repealed.