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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(12) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(12)A certified copy of the order of the Forum shall be delivered to the parties to such order in writing within seven (7) days from the date of order.