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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(e) in The Maulana Azad National Urdu University Act, 1996

(e)the fees to be charged for courses of study in the University and for admission to the examinations, degrees and diplomas of the University;