Section 80HHB(2)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 2] [Section 80HHB(2)] [Section 80HHB] [Entire Act]

(b)"foreign project" means a project for-

(i)the construction of any building, road, dam, bridge or other structure outside India;

(ii)the assembly or installation of any machinery or plant outside India;

(iii)the execution of such other work (of whatever nature) as may be prescribed.

Legal Document View