Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 71] [Entire Act] Union of India - Section Section 3 in Admiralty Court Act, 1861 3. [Repealed by 55 and 56 Vict., C. 19 (S.L.R.)]
