Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Chattisgarh High Court

South Eastern Coalfields Limited vs State Of Chhattisgarh And Anr. 19 ... on 5 August, 2020

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                              Order Sheet
                                          WPT No. 4103 of 2011
               South Eastern Coalfields Limited Versus State Of Chhattisgarh And Anr.

05.08.2020          Mr. Arijit Tiwari, on behalf of Mr. Shailendra Shukla, counsel for the

             petitioner.

                    Mr. Manoj Paranjpe, counsel for the respondent.

List this along with WPT No. 4235/2011 and other connected matters on 17.08.2020.

Interim relief earlier granted to continue till the next date of hearing, If any.

Sd/-

(P. Sam Koshy) JUDGE Rohit