Chattisgarh High Court
South Eastern Coalfields Limited vs State Of Chhattisgarh And Anr. 19 ... on 5 August, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 4103 of 2011
South Eastern Coalfields Limited Versus State Of Chhattisgarh And Anr.
05.08.2020 Mr. Arijit Tiwari, on behalf of Mr. Shailendra Shukla, counsel for the
petitioner.
Mr. Manoj Paranjpe, counsel for the respondent.
List this along with WPT No. 4235/2011 and other connected matters on 17.08.2020.
Interim relief earlier granted to continue till the next date of hearing, If any.
Sd/-
(P. Sam Koshy) JUDGE Rohit