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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in The Rajasthan Land Revenue (Construction of Buildings in Mandies) Rules, 1959

(a)A site plan to a scale of not less than forty feet to an inch with dimensions of all the four sides showing buildings, type and width of roads with 20' from his boundary walls north direction and method of draining privies, latrines, surface drains, cattle-sheds etc.