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[Cites 0, Cited by 0] [Section 80IAC(4)] [Section 80IAC] [Entire Act]

Union of India - Subsection

Section 80IAC(4)(a) in The Income Tax Act, 1961

(a)it is incorporated on or after the 1st day of April, 2016 but before the 1st day of April, [2023] [Substituted '2019' by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.];