Madras High Court
Dr.G.Leonard Ponraj vs The State Of Tamil Nadu on 28 April, 2015
Author: D.Hariparanthaman
Bench: D.Hariparanthaman
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 28.04.2015 CORAM: THE HONOURABLE MR.JUSTICE D.HARIPARANTHAMAN W.P.No.6375 of 2014 and M.P.Nos.1, 2 & 3 of 2014 Dr.G.Leonard Ponraj ... Petitioner vs. 1.The State of Tamil Nadu, represented by its Secretary, Health and Family Welfare Department, Chennai 9. 2.The Director of Medical Education, Kilpauk, Chennai 10. 3.Dr.Tholkapian, Associate Professor, Department of Orthopedics, Government Thiruvarur Medical College and Hospital, Master Plan Complex, Vilamal Village, Thiruvarur 610 004. ... Respondents PRAYER: Writ petition filed under Article 226 of the Constitution of India praying for the issuance of Writ of Certiorarified Mandamus, calling for the records of the first respondent in the impugned G.O.(D).No.229, Health & Family Welfare (A1) Department, dated 26.02.2014, quash the same and consequently, direct the first respondent to appoint the petitioner to the post of Associate Professor of Arthroscopy and Sports Injury in the upgraded separate medical unit for Arthroscopy and Sports Injury at the Government Royapettah Hospital, Chennai. For Petitioner : Mr.A.Jenasenan For Respondents : Mr.V.Jayaprakash Narayanan Special Government Pleader [R1 & R2] Mr.G.Sankaran [R3] ***** O R D E R
Learned counsel for the petitioner seeks permission of this Court to withdraw this Writ Petition and has also made an endorsement to that effect.
Recording the said endorsement, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
28.04.2015 Note to office: Issue today Internet : Yes gm To
1.The Secretary, State of Tamil Nadu, Health and Family Welfare Department, Chennai 9.
2.The Director of Medical Education, Kilpauk, Chennai 10.
D.HARIPARANTHAMAN, J.
gm W.P.No.6375 of 2014 28.04.2015