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[Cites 0, Cited by 1] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(1) in Government of India Act, 1935

(1)The Federation and every Province shall secure that there are from time to time in the hands of the Secretary of State sufficient moneys to enable him to make such payments as he may have to make in respect of any liability which falls to be met out of the revenues of the Federation or of the Province as the case may be.