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Union Of India Ministry Of Petroleum And ... vs Hardy Exploration And Production ... on 30 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     CA 4628/2018

     ITEM NO.42                                 COURT NO.1                       SECTION XIV

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

                                       Civil Appeal No. 4628/2018

     UNION OF INDIA MINISTRY OF PETROLEUM
     AND NATURAL GAS THROUGH DIRECTOR GENERAL                                Appellant

                                                    VERSUS

     HARDY EXPLORATION AND PRODUCTION (INDIA)
     INC REP. BY MACKENZIE AUTHORISED SIGNATORY                              Respondent

     Date : 30-07-2018 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant
                                      Ms.   Tushar Mehta, ASG
                                      Mr.   K.R. Sasiprabhu, AOR
                                      Mr.   Somiran Sharma, Adv.
                                      Mr.   Rajat Nair, Adv.
                                      Mr.   Tushar Bhardwaj, Adv.

     For Respondent
                                      Dr.   A.M. Singhvi, Sr. Adv.
                                      Mr.   C.U. Singh, Sr. Adv.
                                      Mr.   Ameet Naik, Adv.
                                      Mr.   Rishi Agrawala, Adv.
                                      Mr.   Abhishek Kale, Adv.
                                      Mr.   Harshwardan Jha, Adv.
                                      Mr.   Karan Luthra, Adv.
                                      Ms.   Devika Mohan, Adv.
                                      Mr.   E.C. Agrawala, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Let the matter be listed on 23.8.2018 as first case on the Board.

(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar