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State of Rajasthan - Section

Section 33 in Rajasthan Stamp Rules, 2004

33. Signing of endorsements on the stamp and entries in the register by the purchaser.

- If the purchaser is literate he shall be invited to sign the endorsement on the stamp and the entry in the register, and if illiterate, the imprint of his left thumb impression shall be taken below the endorsement on the stamp as well as against the entry in the register.