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[Cites 0, Cited by 0] [Section 22E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22E(5) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(5)The constitution of the selection committee referred to in subsections (2) and (3), the conduct of business at their meetings, the preparation of regional panels and other matters shall be regulated by regulations.