Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] NCT Delhi - Subsection Section 11(b) in THE DELHI MUNICIPAL CORPORATION (AMENDMENT) ACT, 2022 (b)in sub-section (3), the words, brackets, figures and letter "sub-section (2) of section 3A and" shall be omitted.
