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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in Central Council of Homoeopathy (General) Regulations, 2018

(2)No member shall, save with the permission of the President, speak for more than five minutes:Provided that the mover of a motion when moving the same may speak for ten minutes.