Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] State of West Bengal - Subsection Section 172(7) in The West Bengal Motor Vehicles Rules, 1989 (7)Any violation of the sub-rules (5) and (6) of this rule shall be punishable under Chapter XIII of the Act.
