Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 38 in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019 38. Information to be kept in Public Domain. - Information on the Impact Assessment of such activities taken up under this Act in Section 35 shall be placed on internet for access by public.
