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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(2) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(2)The market value of the standard plot shall be determined by the Assistant Consolidation Officer through local enquiry and taking into consideration the factors mentioned in Clause (a) of Sub-rules (1) of Rule 12.