Andhra Pradesh High Court - Amravati
Venkata Balai Kt Road vs Unknown on 5 May, 2026
(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT
(ORIGINAL JURISDICTION} BF NICE a
TUESDAY .THE FIFTH DAY OF MAY g .
TWO THOUSAND AND TWENTY SIX
'PRESENT:
THE HONOURABLE SRI JUSTICE NYAPATHY VIUAY
CONTEMPT CASE NO: 1845 OF 2026
Se, SOS
Sea gegaggesAAe™
Behveen:
Yamiian Educational Acaderny, Represented by iis Secretary Sr Ravur
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Venkata Balai KT Road, Varadarais Negar, Tiupal, Tirupati Cratrict,
Andhra Pradesh - 517504.
. Patitioner Complainant
AND
Sr Kona Sashicdhar, IAS, Principal Secretary to Gavernment, Schoo!
Education Department, Secretariat Build! ings, Tuburu, Velagapudi, Gurtur
. Respoandants/Cantemnor
WHEREAS the Petitioner has presented under Sections TO to te
of the Contempt of courts Act 1974, the above case through his Counsel
ORD VAY MATHURUMILIG praying that this Hon'ble High Court may be
espoancent herein for wilful disobedience af the
"A
on us day and whereas the High Court uncon pe
Advonate for the Pelitioner, directed issuance af No
Support thergof ihe sail case should not be admitted.
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