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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(3)All planks and ropes intended to be used for a staging shall be:-
(a)carefully examined before being taken into use; and
(b)re-examined by a responsible person before they are used again after the stages have been dismantled.