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Madhya Pradesh High Court

Vrindawan vs The State Of Madhya Pradesh on 6 March, 2025

1 CRA-14279-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 14279 of 2024 (VRINDAWAN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 06-03-2025 None for the appellant.

List the matter after a week.

(RAJENDRA KUMAR VANI) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 07-Mar-25 10:32:34 AM