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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

13. Removal of certain persons from the place of selection.

- When it comes to the notice of District Collector that any person at the place of selection and during the time of selection behaves or acts in a disorderly or riotous manner or in such other manner as it is likely to cause loss to the Government or forbids any person from participating, the District Collector may cause his removal from the place of selection.