Allahabad High Court
U.P. State Industrial Development ... vs Chootey Lal & Another on 19 January, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL No. - 130 of 2002 Petitioner :- U.P. State Industrial Development Corpn. Ltd. Thru' M.D. Respondent :- Chootey Lal & Another Petitioner Counsel :- Bala Krishna Narayana Respondent Counsel :- L.P. Singh Hon'ble Prakash Chandra Verma.J.
Hon'ble Ram Autar Singh,J. Learned counsel for the parties shall get their paper book prepared within two months. List thereafter.
Order Date :- 19.1.2010 ssm