Section 29(2)(d) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(d) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(d)the aggregate market value of all goods against which the warehouseman has issued warehouse receipts (negotiable and non-negotiable) as on the last day of the preceding month; and

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Union of India - Subsection

Section 29(2)(d) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017