Bombay High Court
Mr. Manoj Balkrishna Koli And Ors vs The State Of Maharashtra And Ors on 1 November, 2018
Bench: R.M. Savant, Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9327 OF 2016
Suresh Ramchandra Dhanu And Ors ....Petitioner
V/S
The State Of Maharashtra, Fisheries Dept., ....Respondent
Through Office Of The Govt. Pleader And Anr WITH WRIT PETITION NO. 6929 OF 2016 Bilal Fazal Solkar And Ors. ....Petitioner V/S Assistant Commissioner Of Fisheries Ratnagiri ....Respondent And Ors.
WITH WRIT PETITION NO. 7524 OF 2016 Samir Dadamiya Solkar And Ors. ....Petitioner V/S Assistant Commissioner Of Fisheries Ratnagiri ....Respondent And Ors.
WITH WRIT PETITION NO. 7525 OF 2016 Samir Abdulla Bhatkar And Ors ....Petitioner V/S Assistant Commissioner Of Fisheries And Ors ....Respondent WITH WRIT PETITION NO. 10740 OF 2015 Page 1/3 ::: Uploaded on - 02/11/2018 ::: Downloaded on - 03/11/2018 01:39:24 ::: Mr. Manoj Balkrishna Koli And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 10563 OF 2016 Shafiq Rashid Mirkar And Ors. ....Petitioner V/S Assistant Commissioner Of Fisheries Ratnagiri ....Respondent And Ors.
WITH WRIT PETITION NO. 10564 OF 2016 Shafiq Rashid Mirkar And Ors. ....Petitioner V/S Assistant Commissioner Of Fisheries Ratnagiri ....Respondent And Ors.
WITH WRIT PETITION NO. 9115 OF 2014 Shri Shreekant Ramesh Kandalgaonkar And Ors. ....Petitioner V/S The Commissioner Of Fisheries, Taraporewala ....Respondent Aquarium And Ors.
WITH CIVIL APPLICATION IN WP NO. 2549 OF 2016 In WRIT PETITION 9115 OF 2014 Shri Shreekant Ramesh Kandalgaonkar And Ors. ....Applicant V/S Page 2/3 ::: Uploaded on - 02/11/2018 ::: Downloaded on - 03/11/2018 01:39:24 ::: The Commissioner Of Fisheries, Taraporewala ....Respondent Aquarium And Ors.
WITH WRIT PETITION STAMP NO. 21597 OF 2016 Dilawar Mohammad Rafiq Mukadam And Ors. ....Petitioner V/S Assistant Commissioner Of Fisheries Ratnagiri ....Respondent And Ors.
Mr Y H Muchhalla, Senior Advocate a/w Mr Sangheer A Khan, Musaddique Momins and Parth Zaveri i/b Judicare Law Associates For Petitioner in W P Nos.9327/2016, 9115/2014, 10740/2015, 9115/2014 Shri Rakesh Bhatkar, Adv for Petitioner in W P Nos.6929/2016, 7524/2016, 7525/2016, 10563/2016, 10564/2016, WP st No.21597/2016 Shri A M Kulkarni, A Panel Counsel for State a/w Shri Gaurav Sharma i/b Shri B V Samant, AGP for State/Resp in all W Ps Mr Zaman Ali a/w Ms Meenaz Kokalia R.no. 2 in W P No.9327/2016 CORAM : R.M. SAVANT. & NITIN W. SAMBRE, JJ DATE : 1st November, 2018 P.C. :
Stand over to 28/11/2018.
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