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[Cites 0, Cited by 0] [Section 101(3)] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(3)(ii) in Delhi Motor Vehicles Rules, 1993

(ii)if the brakes of the trailer can be operated by the driver of the drawing motor vehicle or by some other person carried on that vehicle, such other person in addition to the driver shall be carried on that vehicle and one operator on the last trailer in train in accordance with the provision of sub clause (bb) of clause (i);