Allahabad High Court
Saurabh Agrawal vs Additional Commissioner (Judicial), ... on 3 February, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- WRIT - C No. - 572 of 2010 Petitioner :- Saurabh Agrawal Respondent :- Additional Commissioner (Judicial), Agra And Others Petitioner Counsel :- V.S. Kushwaha Respondent Counsel :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel prays for and is allowed one month further time for filing counter affidavit. List this case thereafter. Order Date :- 3.2.2010 VS.