Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(3)(f) in Karnataka Race Courses Licensing Act, 1952 (f)the inclusion or association of such persons as the Government may nominate as Stewards or members in the conduct and management of horseracing;