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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(i) in The U.P. Electricity Regulatory Commission (Promotion of Green Energy Through Renewable Purchase Obligation) Regulations, 2010

(i)"floor price" means the minimum price as determined by the Central Commission in accordance with the CERC REC Regulations, as amended from time to time, at and above which the certificate can be dealt in power exchange;