Supreme Court - Daily Orders
M/S. Dhariya Construction Pvt. Ltd vs The Executive Engineer on 6 March, 2025
ITEM NO.17 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6266/2025
[Arising out of impugned final judgment and order dated 13-01-2025
in WP No. 4647/2022 passed by the High Court of Judicature at
Bombay]
M/S. DHARIYA CONSTRUCTION PVT. LTD. & ANR. Petitioner(s)
VERSUS
THE EXECUTIVE ENGINEER & ORS. Respondent(s)
FOR ADMISSION
Date : 06-03-2025 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Amit Sibal, Sr. Adv. (NP)
Mr. Alankar Kirpekar, Adv.
Ms. Archana Sahadeva, AOR
Mr. Ayush Tiwari, Adv.
Mr. Harshit Bhoi, Adv.
Mr. Vinamra Kopariha, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned appearing counsel for the petitioner(s), list the matter on 24.03.2025.
(SWETA BALODI) (POONAM VAID)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SWETA BALODI
Date: 2025.03.07
18:44:46 IST
Reason: