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State of Assam - Section

Section 34 in The Assam Cinemas (Regulation) Rules, 1960

34. Parking arrangements.

(a)Such arrangements shall be made for the parking of motor cars and other vehicles in the vicinity of the building as the Licensing Authority may require.
(b)No vehicle shall be parked or allowed to stand in such a way as to obstruct exits or impede the rapid dispersal of the persons accommodated in the building in the event of fire or panic.