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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Andhra Pradesh - Subsection

Section 93(2) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(2)The Control Unit so sealed shall be kept in specially prepared boxes on which the Returning Officer shall record the following particulars, namely, -
(a)the details of the territorial constituency;
(b)the particulars of the polling station where the Control Unit has been used;
(c)serial number of the Control Unit;
(d)date of poll; and
(e)date of counting.