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[Cites 0, Cited by 1] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(4) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(4)Every Statute passed by the Syndicate shall besubmitted to the Chancellor who may give or withhold hisassent thereto or refer it backto the syndicate for reconsiderationwith such observations as be